APPOINTMENT OF ELECTION STAFF AND DISCIPLINARY CONTROL

1. Criteria for appointment of DEOs.,ROs, EROS., AROs., and AEROs
----(13.01.1994 & 07.09.1994).

2. Appointment of Returning Officers and Assistant Returning Officers with
----prior appproval of the Commission(11.05.1994).

3. Ban on drafting officials, against whom disciplinary action was taken, during
----elections(28.03.1994).

4. Verification of antecedents and replacement of officers against whom disciplinary action
wawas taken or who have suspected political leanings(31.08.1994).

5. Officers & Staff employed in connection with the conduct ofelections-
----police officers(06.01.1993).

6. Officers and staff employed in connection with the conduct of elections(20.07.1993).

7. Designation of Police Officers by State Govts. U/S 28A of RP Act, 1951(24.10.1994).



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